Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

The Director General Of Police, Dr. ... vs R. Saravanan on 12 October, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.16                              COURT NO.13                   SECTION XII

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                 for   Special   Leave   to   Appeal   (C)......CC    No(s).
     16694/2015

     (Arising out of impugned final judgment and order dated 10/02/2015
     in WA No. 123/2015 passed by the High Court Of Madras)

     THE DIRECTOR GENERAL OF POLICE,
      DR. RADHAKRISHNAN SALAI, MYLAPORE,
      CHENNAI-4 & ANR,.                                                   Petitioner(s)

                                                     VERSUS

     R. SARAVANAN                                                          Respondent(s)

     (with appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP and office report)


     Date : 12/10/2015 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                  Mr. B. Balaji,Adv.
                                        Mr. R. Rakesh Sharma, Adv.
                                        Ms. R. Shase, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

(Ashwani Thakur) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.10.13 11:04:26 IST Reason: