Supreme Court - Daily Orders
The Director General Of Police, Dr. ... vs R. Saravanan on 12 October, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.16 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
16694/2015
(Arising out of impugned final judgment and order dated 10/02/2015
in WA No. 123/2015 passed by the High Court Of Madras)
THE DIRECTOR GENERAL OF POLICE,
DR. RADHAKRISHNAN SALAI, MYLAPORE,
CHENNAI-4 & ANR,. Petitioner(s)
VERSUS
R. SARAVANAN Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 12/10/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. B. Balaji,Adv.
Mr. R. Rakesh Sharma, Adv.
Ms. R. Shase, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(Ashwani Thakur) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.10.13 11:04:26 IST Reason: