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Karnataka High Court

Ksrtc Staff And Workers Federation vs Karnataka State Road Transport ... on 23 February, 2011

Author: A.S.Bopanna

Bench: A.S.Bopanna

IN THE E-IKEH COURT OF' KARN§'sfTAKA AT BAN GALORE
EJATEZIB THIS  23*" DAY OF FEBRUARY 201 1.
PRESENT
THE: ?'ION'E3I._€~E MR»:,};S,KHEZH.ARE CHEZF JUSTECEZ

AN D 

'mg: HONBLE MR.JUS"I'ICE A.s.B0PANNz§f ' . j--_: .
WRIT APPEAL No. I605/2O03(S~KSIf'§i'C}'A 5   A.

BETWEEN:   

1.

KSRTC Staffand Workers Féderafiozl _ Reg;11.N0.4/ 19'75{Affi1iated to AI_'I'UC), A . V N925. 4?" Cross, Sampig4é"~~RoadV' Maileswaram, Bangalore 3360 D03" "

(By its Genera} Se(jret,ary'; Sf: _ H.\/'.A:1anT.hasubb;iM"Ra-Q) " '

2. G.S0i:r3d:a)af9.Raj--- A "

49. yegii ._1at_é' \{;'cr"m.ri:;;:1:%'1 Swamy Ex_se'mo: As's1s*;a'm_' _ KQS . C '{;:"ent:a1* -Office' K.H3R'oad', ,Ba:1ga1o.fe« . 550 027 Then 4.J_'o;_m, 'Sec:e'ta;'t~y . KSRTC S1:aff'& Workers Fedemtion 411??' 'Crossv, Sam'pige Road . V " M':§i1e sh_}varam " TE3v2;,1»'1'g_§,_2'r1(A')'re 560 O3. ...Appe11a}:1ts M.C.Na'ras:imhan, Sr. Adv. for ' ' -Srti K.E3.Narayana Swamy, Adv.) K3::_«'r'r1211:_e1Iv:.21 St,at;e Road 'Fr21r1spor't, (;'('>rpc>:'21ti0n. Central Off1'ce K.H.R(}a<:}, Bangalore 560 027'. Repre.s:-;em:ed. by its Chairman 8:
:'.~./f21I12:;_;,;'i{1£g§ Direcmr.
ix) :2. The Chit'/fA(f€f£}1iI}.{.S <Z)i'fi(?.€:1"-{ftt,m1~ Fih2111c:iaE Adviser K.S.R.T.C Contra} O'ffi(',€ K.H.Road, B3.nga':or€: 560 ()2?)

3. Sta.1:<:: of Kar'r121tak21 Repretscmted by its SeC.'1"e{.ary to Government '_£'ranSport Department. ' Vidhana Soudha Bangalore 580 001.

. Respiy-1}'éi'e=nts T . " 1 '1." his Writ Appeal is fi1eud'v..:;L'1h(ier of Elli? Karnataka High Court. praj/hiragh j'to"":::§_3t aside the order passed in the Writ Pet:i't'io'n 1/ 1993 dated 27.5.2002. A{ V M " '"

This for Orders this day, Chief J 1,2 ' fo11«QW_iIig :
V _ oo'hJI::I3GI»/IENT J.S.KI-I.EHA"R"' ,._[C.J.» (oraij _ CO1l.fi'SéA1 for the parties are agmed, that A 'Ehe..oc>c3t;tf0Vérsy'raised in the instant: writ appeal is 3131316 to of in terms of the order passed by this JCo11__rt; _1"r1¢Karnataka State Road Transport. Corporation h.__'vs§V."'§{f'R'i'C S'['.21ff and Workers Federatio1'1 [WA 3661/02 ' "8fE"CE(3'1"1.1'1€{?{1€C1 mat'{.<-31"S. decideé on 23.2.20} 1} 2,1?ns a§§§a;_i5zfi$po$@d oi fi1terHM§gfi'order pasaed H3 vaa 3661/2002 $1 KSFUYTS cage refiymxi 531 E.E.pE7I:1 g Sk/~ Indexzyes/no