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Delhi High Court - Orders

Robinder Singh Alagh vs M/S Nony Builders Pvt.Ltd. Thr. Its ... on 10 March, 2026

                          $~24
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CRL.M.C. 550/2023 & CRL.M.A. 2177/2023
                                    ROBINDER SINGH ALAGH
                                                                                                            .....Petitioner
                                                                  Through:            Mr. Shivam Gupta, Advocate.

                                                                  versus

                                    M/S NONY BUILDERS PVT.LTD. THR. ITS DIRECTOR
                                                                                .....Respondent
                                                 Through: Ms. Neha Jain and Mr. Shaurya Olakh,
                                                           Advocates.


                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ JAIN
                                                 ORDER
                          %                      10.03.2026
                                    List on 09.07.2026.



                                                                                                                     MANOJ JAIN, J
                          MARCH 10, 2026/ss




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2026 at 21:47:34