Delhi High Court - Orders
Robinder Singh Alagh vs M/S Nony Builders Pvt.Ltd. Thr. Its ... on 10 March, 2026
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 550/2023 & CRL.M.A. 2177/2023
ROBINDER SINGH ALAGH
.....Petitioner
Through: Mr. Shivam Gupta, Advocate.
versus
M/S NONY BUILDERS PVT.LTD. THR. ITS DIRECTOR
.....Respondent
Through: Ms. Neha Jain and Mr. Shaurya Olakh,
Advocates.
CORAM:
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 10.03.2026
List on 09.07.2026.
MANOJ JAIN, J
MARCH 10, 2026/ss
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2026 at 21:47:34