Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(4)] [Section 85] [Entire Act]

State of Meghalaya - Subsection

Section 85(4)(c) in Meghalaya Value Added Tax Act, 2003

(c)thirdly, for penalty imposed under sub-section (1); and