Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 29] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(3) in Rajasthan Rent Control Act, 2001 (3)A Rent Tribunal shall consist of one person only (hereinafter referred to as the Presiding Officer) to he appointed by the High Court.
