Himachal Pradesh High Court
Hem Lata vs . State Of H.P & Ors. on 21 June, 2023
Bench: Tarlok Singh Chauhan, Satyen Vaidya
Hem Lata vs. State of H.P & ors.
CWP No.7307/2022.
21.6.2023 Present: Mr. Aman, Advocate vice Mr. Dheeraj Thakur, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Mr. Y.W. Chauhan, Sr. Addl. AGs, Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. AGs and Ms. Priyanka Chauhan, Dy. AG, for respondents No.1 to 4.
Admit.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 21st June, 2023 (CS) ::: Downloaded on - 21/06/2023 20:34:27 :::CIS Hem Lata vs. State of H.P & ors.
CWP No.7307/2022.
21.6.2023 Present: Mr. Aman, Advocate vice Mr. Dheeraj Thakur, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. I.N. Mehta, Mr. Y.W. Chauhan, Sr. Addl. AGs, Mr. Ramakant Sharma, Ms. Sharmila Patial, Addl. AGs and Ms. Priyanka Chauhan, Dy. AG, for respondents No.1 to 4.
Admit.
(Tarlok Singh Chauhan) Judge (Satyen Vaidya) Judge 21st June, 2023 (CS) ::: Downloaded on - 21/06/2023 20:34:27 :::CIS