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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1)(b) in Punjab General Sales Tax Act, 1948

(b)a tax on the sale or purchase of any goods shall not, after the 31st day of March, 1951, be imposed where such sale or purchase takes place in the course of inter-State trade or commerce except in so far as Parliament may by law otherwise provide.