Section 10 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960
10. Revival of assessment of land revenue.
- Subject to the provisions of rule 19, the remission shall cease and the assessment of land revenue remitted under these rules shall revive after the field or part thereof, with respect to which the remission was granted has produced four crops the yield of each of which is more than twenty-five per cent of the normal yield.
