Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 274] [Entire Act] State of West Bengal - Subsection Section 274(3) in West Bengal Municipal Act, 1993 (3)A municipal market or a slaughter house or a stockyard shall be under the control of the Chairman.
