Section 58(2)(b) in The Oil Mines Regulations, 2017

[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

(b)an area within five hundred metre of the well on the down wind direction is demarcated as danger zone, and-

(i)all electrical installations within the danger zone is de-energised to prevent the ignition;

(ii)flameproof or intrinsically safe lamp or torch is only be used within the danger zone; and

(iii)no naked light or vehicular traffic is permitted within the danger zone;

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