Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

M/S Bla Power Private Limited And Ors vs Palash Bhoyar, Deputy Director ... on 7 January, 2022

Author: Rekha Palli

Bench: Rekha Palli

                                                                                     via video conferencing
                              $~29
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 8421/2021 & CM APPL. 26011/2021 (stay)
                                     M/S BLA POWER PRIVATE LIMITED AND ORS
                                                                            ..... Petitioners
                                                  Through    Mr.Abhimanyu Bhandari, Mr.Ayush
                                                  Agarwal, Mr.Sushant Tomar & Mr.Kumar
                                                  Vaibhaw, Advs.

                                                         versus

                                     PALASH BHOYAR, DEPUTY DIRECTOR DIRECTORATE OF
                                     ENFORCEMENT AND ANR.                   ..... Respondents
                                                 Through   Mr. Amit Mahajan, CGSC and
                                                 Mr.Imon Bhattacharya, Adv.

                                     CORAM:
                                     HON'BLE MS. JUSTICE REKHA PALLI
                                             ORDER

% 07.01.2022 No time left.

List on 22.03.2022. Interim order to continue till the next date.

REKHA PALLI, J JANUARY 7, 2022 kk Signature Not Verified Digitally Signed By:AWANISH CHANDRA MISHRA Signing Date:08.01.2022 20:54:04