Delhi High Court - Orders
M/S Bla Power Private Limited And Ors vs Palash Bhoyar, Deputy Director ... on 7 January, 2022
Author: Rekha Palli
Bench: Rekha Palli
via video conferencing
$~29
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8421/2021 & CM APPL. 26011/2021 (stay)
M/S BLA POWER PRIVATE LIMITED AND ORS
..... Petitioners
Through Mr.Abhimanyu Bhandari, Mr.Ayush
Agarwal, Mr.Sushant Tomar & Mr.Kumar
Vaibhaw, Advs.
versus
PALASH BHOYAR, DEPUTY DIRECTOR DIRECTORATE OF
ENFORCEMENT AND ANR. ..... Respondents
Through Mr. Amit Mahajan, CGSC and
Mr.Imon Bhattacharya, Adv.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 07.01.2022 No time left.
List on 22.03.2022. Interim order to continue till the next date.
REKHA PALLI, J JANUARY 7, 2022 kk Signature Not Verified Digitally Signed By:AWANISH CHANDRA MISHRA Signing Date:08.01.2022 20:54:04