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[Cites 0, Cited by 0] [Section 67(5)] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(5)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(b)the offices of Chairman to be reserved for persons belonging to the category of Backward Class of citizens shall be 27 per cent of the total number of such offices in the Panchayat Samiti: