Section 11(6)(b) in Homoeopathic Practitioners (Professional Conduct, Etiquette and Code of Ethics) Regulations, 1982

[Cites 0, Cited by 0] [Section 11(6)] [Section 11] [Entire Act]

(b)The discovery that the malady is incurable is no excuse to discontinue attendance so long as the patient desired his services.

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