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Bengal Presidency - Section

Section 801 in Police Regulations, Bengal , 1943

801. Examinations of probationary Assistant and Deputy Superintendents in law, languages, accounts and riding.

- Probationary Assistant Superintendents and directly appointed Deputy Superintendents shall be liable to pass the prescribed departmental examinations in law, languages and accounts (vide Departmental Examination Rules, a copy of which is supplied to each probationer) as well as a riding test. An Inspector appointed to officiate as Deputy Superintendent shall be liable to pass in Accounts under these rules.