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Union of India - Section

Section 34 in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

34. Pilots to give information of any alterations in navigational marks, etc.

- A pilot who has observed any alteration in the depth of the channels, or has noticed that any buoys, beacons or light vessels have been driven away, broken down, damaged or shifted from position, or has become aware of any circumstances likely to affect the safety of navigation shall forthwith send a detailed report thereof in writing to the Deputy Conservator.