Delhi High Court - Orders
Shri Sreenath Gangadharan vs Union Of India & Ors on 23 February, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~27 & 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
27
+ W.P.(C) 2417/2021 with CM APPL. 7048/2021
SHRI SREENATH GANGADHARAN ..... Petitioner
Through: Mr. K. Gangadharan, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rishabh Sahu, Advocate with Mr.
Satyendra Kumar, Advocate for R-1
Mr. T. Singhdev, Advocate with Ms.
Michelle B. Das, Advocate for R-2
Mr. Sunil Mathews, Advocate with
Mr. Ashim Dua, Ms. Eshal Arora,
Ms. Tasmin Singh, Advocates for R-
3/NBE
33
+ W.P.(C) 2470/2021 with CM APPL. 7239/2021
BINEESH DEVADASAN ..... Petitioner
Through: Mr. K. Gangadharan, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vishal Mittal, Sr. Panel Counsel
for R-1
Mr. T. Singhdev, Advocate with Ms.
Michelle B. Das, Advocate for R-2
Mr. Sunil Mathews, Advocate with
Mr. Ashim Dua, Ms. Eshal Arora,
Ms. Tasmin Singh, Advocates for R-
3/NBE
Signature Not Verified
Digitally signed By:SHITU
NAGPAL
Signing Date:25.02.2021
13:43:02 W.P.(C) 2417/2021&W.P.(C) 2470/2021 Page 1 of 2
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 23.02.2021 The proceedings in the matter have been conducted through video conferencing.
CM APPL. 7048/2021 (exemption)in W.P.(C) 2417/2021 CM APPL. 7239/2021 (exemption)in W.P.(C) 2470/2021 Exemption allowed, subject to all just exceptions.
The applications stand disposed of.
W.P.(C) 2417/2021 & W.P.(C) 2470/2021 Issue notice. Mr. Rishabh Sahu, learned counsel, accepts notice for respondent no.1 in W.P.(C) 2417/2021 and Mr. Vishal Mittal, learned counsel, accepts notice for the respondent no.1 in W.P.(C)2470/2021. Mr. T. Singhdev, learned counsel, accepts notice for the respondent no.2, and Mr. Sunil Mathews, learned counsel, accepts notice for respondent no.3 in both the petitions.
Learned counsel for the parties agree that the issues raised in these petitions are similar to the issues in W.P.(C)5535/2019, in which this Court has already issued notice.
List these petitions alongwith W.P.(C)5535/2019 on 16.04.2021.
PRATEEK JALAN, J FEBRUARY 23, 2021 'j' Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:25.02.2021 13:43:02 W.P.(C) 2417/2021&W.P.(C) 2470/2021 Page 2 of 2