Jharkhand High Court
M/S Sahu Estate Pvt.Ltd. vs State Of Jharkhand & Ors on 17 October, 2011
Author: Jaya Roy
Bench: Chief Justice, Jaya Roy
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P. (T) No. 5855 of 2011
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M/s Sahu Estate Pvt. Ltd... ... ... ... ...Petitioner
Vs.
State of Jharkhand & Ors... ... ... ... ...Respondents
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CORAM: HON'BLE THE CHIEF JUSTICE
HON'BLE MRS. JUSTICE JAYA ROY
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For the Petitioner : Mr. Sumeet Gadodia
For the Respondents : Mr. Ajit Kumar (AAG)
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Order No. 02 ------ Dated 17th October, 2011
1. In the identical matter, W.P. (T) No. 5000 of 2011, interim order was passed on 22nd September, 2011. In the light of the said order, the petitioner's case also stands covered.
2. List this matter on 12th December, 2011 along with W.P(T) No. 5000 of 2011.
(Prakash Tatia, C J) (Jaya Roy, J) Birendra/ Alankar/-