Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 417 in The General Rules (Civil), 1986 417. Work for Amins. - Civil Court Amins besides being employed to conduct sales, may be employed on any of the following duties:-(1)In making attachment under an order of the Court.(2)In making delivery of possession of property under an order of the court.
