Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(3) in Arunachal Pradesh Panchayat Raj Act, 1997

(3)Every Gram Panchayat shall gave the power to open such account as it thinks fit for carrying out the purposes of this Act.