Delhi High Court - Orders
(26) Hala Kamel Zabal vs Arya Trading Ltd. & Ors on 16 October, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~26 to 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 252/2016
(26) HALA KAMEL ZABAL ..... Petitioner
Through: Mr. Jayant Mehta, Sr. Adv. alongwith
Ms. Veronica Mohan, Adv. alongwith
Ms. Deepika Gupta, Adv.
versus
ARYA TRADING LTD. & ORS. ..... Respondents
Through: Mr. Ritin Rai, Sr. Adv. alongwith Mr.
Sanjay Agnihotri and Mr. Ankur
Kashyap, Advs. for R-1.
Mr. Jay Savla, Sr. Adv. alongwith Mr.
Rajpal Singh, Advs. for R-2 and R-3.
+ O.M.P. (COMM) 254/2016 and IA No.20012/2015
(27) ARYA TRADING LIMITED ..... Petitioner
Through: Mr. Ritin Rai, Sr. Adv. alongwith Mr.
Sanjay Agnihotri and Mr. Ankur
Kashyap, Advs.
versus
HALA KAMEL ZABAL & ORS ..... Respondents
Through: Mr. Jayant Mehta, Sr. Adv. alongwith
Ms. Veronica Mohan, Adv. alongwith
Ms. Deepika Gupta, Adv. for R-1.
Mr. Jay Savla, Sr. Adv. alongwith Mr.
Rajpal Singh, Advs. for R-2 and R-3.
+ O.M.P. (COMM) 262/2016, CCP (O) 41/2015, Crl.M.A. 15682/2015
and IA Nos.13662/2012, 13664/2012, 15013/2015, 20013/2015,
8934/2016
(28) MS HALA KAMEL ZABAL & ORS. ..... Petitioners
Through: Mr. Jayant Mehta, Sr. Adv. alongwith
Ms. Veronica Mohan, Adv. alongwith
Ms. Deepika Gupta, Adv. for P-1.
Mr. Jay Savla, Sr. Adv. alongwith Mr.
Rajpal Singh, Advs. for P-2 and P-3.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/10/2023 at 22:31:17
versus
ARYA TRADING LTD. ..... Respondent
Through: Mr. Ritin Rai, Sr. Adv. alongwith Mr.
Sanjay Agnihotri and Mr. Ankur
Kashyap, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 16.10.2023 Mr. Jayant Mehta, learned senior counsel for the petitioner in O.M.P. (COMM) 252/2016 has been heard in part.
List for remaining arguments on 11.12.2023.
SACHIN DATTA, J OCTOBER 16, 2023/r This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 22:31:17