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Bombay High Court

Pravinaben Kapil Mitna vs Deputy Collecto (Hq) Daman And Anr on 13 April, 2023

Bench: G.S. Patel, Neela Kedar

                                                                     Board Sr.No.:-52

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

          WRIT PETITION STAMP NO. 6225 OF 2023

 Daxesh Natwar Tandel                         ....PETITIONER
            V/S
 Deputy Collector Hq Daman And Anr          ....RESPONDENT

WITH WRIT PETITION STAMP NO. 6485 OF 2023 Gauriben Anilbhai Mitna ....PETITIONER V/S Deputy Collector (hq) Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6226 OF 2023 Mangliben B. Mitna ....PETITIONER V/S Deputy Collector Hq Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6476 OF 2023 Sheela Narsih Mitna ....PETITIONER V/S Deputy Collector (hq) , Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6477 OF 2023 Page 1/3 ::: Uploaded on - 20/04/2023 ::: Downloaded on - 16/06/2023 00:21:46 ::: Uttambhai Mitna ....PETITIONER V/S Deputy Collector (hq) Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6478 OF 2023 Pravinaben Kapil Mitna ....PETITIONER V/S Deputy Collecto (hq) Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6483 OF 2023 Jaymala J Mitna ....PETITIONER V/S Deputy Collector (hq) Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 6484 OF 2023 Manoj Mangal Varli ....PETITIONER V/S Deputy Collector (hq) Daman And Anr ....RESPONDENT WITH WRIT PETITION STAMP NO. 8110 OF 2023 Ashokkumar Babubhai Halpati ....PETITIONER V/S Deputy Collector (hq) And Anr ....RESPONDENT Page 2/3 ::: Uploaded on - 20/04/2023 ::: Downloaded on - 16/06/2023 00:21:46 ::: CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 13th April, 2023 P.C. :

Due to paucity of time, stand over to 19/06/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 20/04/2023 ::: Downloaded on - 16/06/2023 00:21:46 :::