Section 3 in The Disposal of Records (in the Offices of the Registrars of Companies) Rules, 2003
3. Certain documents to be preserved permanently.
- The following documents shall be preserved permanently, namely:-(1)the Register of Companies;(2)the Index to the Register of Companies;(3)Index Cards of Companies; and(4)Registered documents which relate to any company in operation and which are specified in Schedule I to these rules.
