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Gujarat High Court

Saraswatiben Kantilal Patel ... vs Jivanlal Chunilal Patel & 2 on 5 March, 2015

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt

            C/CA/2407/2015                                        ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

          CIVIL APPLICATION (FOR DIRECTION) NO. 2407 of 2015

            In SPECIAL CIVIL APPLICATION NO. 12040 of 2014

================================================================
     SARASWATIBEN KANTILAL PATEL (DECEASED) & 5....Applicant(s)
                             Versus
           JIVANLAL CHUNILAL PATEL & 2....Respondent(s)
================================================================
Appearance:
MR JIGAR P RAVAL, ADVOCATE for the Applicant(s) No. 1 - 6.3
MR SP MAJMUDAR, ADVOCATE for the Respondent(s) No. 1 - 2 , 3.1 - 3.4
================================================================

           CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT

                                   Date : 05/03/2015


                                    ORAL ORDER

Draft amendment is allowed.

Shri Premal Rachchh, learned advocate appears for respondent No.6.

Notice to the newly added parties as per draft amendment returnable on 10th March, 2015.

Direct service TODAY is permitted.

(S.R.BRAHMBHATT, J.) ashish Page 1 of 1