Gujarat High Court
Saraswatiben Kantilal Patel ... vs Jivanlal Chunilal Patel & 2 on 5 March, 2015
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
C/CA/2407/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR DIRECTION) NO. 2407 of 2015
In SPECIAL CIVIL APPLICATION NO. 12040 of 2014
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SARASWATIBEN KANTILAL PATEL (DECEASED) & 5....Applicant(s)
Versus
JIVANLAL CHUNILAL PATEL & 2....Respondent(s)
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Appearance:
MR JIGAR P RAVAL, ADVOCATE for the Applicant(s) No. 1 - 6.3
MR SP MAJMUDAR, ADVOCATE for the Respondent(s) No. 1 - 2 , 3.1 - 3.4
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
Date : 05/03/2015
ORAL ORDER
Draft amendment is allowed.
Shri Premal Rachchh, learned advocate appears for respondent No.6.
Notice to the newly added parties as per draft amendment returnable on 10th March, 2015.
Direct service TODAY is permitted.
(S.R.BRAHMBHATT, J.) ashish Page 1 of 1