Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 1 in The Bihar Language of Laws Act, 1955

1. Short title, extent and commencement.

(1)This Act may be called the Bihar Language of Laws Act, 1955.
(2)It extends to the whole of the State of Bihar.
(3)It shall came into force on such date as the State Government may, by notification, appoint, and different dates may be appointed for different provisions.