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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(c) in Rajasthan Real Estate (Regulation and Development) Rules, 2017

(c)photograph of the real estate agent if it is an individual and the photograph of the partners, directors etc. in case of other entities;