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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Karnataka - Subsection

Section 52(1)(p) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(p)the conditions under which students shall be admitted to the degree, diploma or other courses and to the examinations of the University and the eligibility for the conferment of degrees and award of diplomas;