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State of Andhra Pradesh - Section

Section 38 in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

38. Licensee to maintain brand-wise accounts.

- The licence shall also maintain in the Daily Brand-wise account in Form -7B, and furnish a statement before the 5th of each month to the Prohibition & Excise Superintendent and local Prohibition & Excise Inspector. The register shall be got authenticated by the Prohibition & Excise Superintendent before use and the pages machine numbered serially.