Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 8 in Bihar Outstanding Sportsperson Appointment Rules, 2014 8. Miscellaneous. - Notwithstanding contained anything contrary to these Rules in any other Rules, provision of these Rules shall have overriding effect.
