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[Cites 0, Cited by 0] [Section 110(6)] [Section 110] [Entire Act]

Union of India - Subsection

Section 110(6)(b) in The Multi-State Co-Operative Societies Act, 2002

(b)in the case of each resolution passed at the meeting, the names of the members of the board, if any, dissenting from, or not concurring in, the resolution.