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[Cites 1, Cited by 0]

Madras High Court

M/S.Karpaga Vinayaga Agencies vs M/S.Piramal Enterprises Limited on 6 September, 2021

Author: C.V.Karthikeyan

Bench: C.V.Karthikeyan

                                                                    Crl.OP.Nos.11939 to 11945/2015

                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                   DATED 06.09.2021

                                                        CORAM

                                   THE HONOURABLE MR. JUSTICE C.V.KARTHIKEYAN

                                    Crl.OP.Nos.11939 to 11945/2015 & MP.Nos.1&2/2015

                                                  [Video Conferencing]

                     1.M/s.Karpaga Vinayaga Agencies
                       Partnership Firm duly represented by
                       its Partner shri M.K.G.Anandha Kumar
                       19, Bharathi Street, Mahalinga Puram
                       Pollachi.

                     2.M.K.G.Anandha Kumar                                    ...      Petitioners
                                                                                    in all the OPs

                                                         Versus

                     M/s.Piramal Enterprises Limited
                     represented by its Power of Attorney
                     and C&F Agent Mr.S.S.P.Mathiyalagan
                     Survey No.166/1B, Ground Floor
                     Kusavankundu Salai, Periyar Nagar
                     Main Road, Aviniapuram,
                     Madurai 625 012.                                         ...     Respondent
                                                                                    in all the OPs




                                                           1


https://www.mhc.tn.gov.in/judis/
                                                                          Crl.OP.Nos.11939 to 11945/2015

                     Common Prayer : - Criminal Original Petitions filed under Section 482 of

                     Cr.P.C to call for the records              in STC.Nos.3506/2014, 3503/2014,

                     3504/2014, 3505/2014, 3507/2014, 3508/2014 and 3509/2014 on the file of

                     the learned Judicial Magistrate, Pollachi, Tiruppur District and quash the

                     same.

                                     For Petitioners in all
                                     OPs                         :    Mr.C.D.Johnson



                                                              ORDER

(1) It is informed by the learned counsel for the petitioner in the above petitions that STC.Nos.3506/2014, 3503/2014, 3504/2014, 3505/2014, 3507/2014, 3508/2014 and 3509/2014 , have all been disposed of.

(2) Therefore, nothing survives and all the above Criminal Original Petitions are dismissed. Consequently, connected miscellaneous petitions stand closed.


                                                                                            06.09.2021
                     AP
                     Internet        : Yes
                                                                             C.V.KARTHIKEYAN, J.,


                                                                2


https://www.mhc.tn.gov.in/judis/ Crl.OP.Nos.11939 to 11945/2015 AP To

1.The Judicial Magistrate Pollachi.

2.The Public Prosecutor High Court, Chennai.

Crl.OP.Nos.11939 to 11945/2015 06.09.2021 3 https://www.mhc.tn.gov.in/judis/