Madras High Court
M/S.Karpaga Vinayaga Agencies vs M/S.Piramal Enterprises Limited on 6 September, 2021
Author: C.V.Karthikeyan
Bench: C.V.Karthikeyan
Crl.OP.Nos.11939 to 11945/2015
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 06.09.2021
CORAM
THE HONOURABLE MR. JUSTICE C.V.KARTHIKEYAN
Crl.OP.Nos.11939 to 11945/2015 & MP.Nos.1&2/2015
[Video Conferencing]
1.M/s.Karpaga Vinayaga Agencies
Partnership Firm duly represented by
its Partner shri M.K.G.Anandha Kumar
19, Bharathi Street, Mahalinga Puram
Pollachi.
2.M.K.G.Anandha Kumar ... Petitioners
in all the OPs
Versus
M/s.Piramal Enterprises Limited
represented by its Power of Attorney
and C&F Agent Mr.S.S.P.Mathiyalagan
Survey No.166/1B, Ground Floor
Kusavankundu Salai, Periyar Nagar
Main Road, Aviniapuram,
Madurai 625 012. ... Respondent
in all the OPs
1
https://www.mhc.tn.gov.in/judis/
Crl.OP.Nos.11939 to 11945/2015
Common Prayer : - Criminal Original Petitions filed under Section 482 of
Cr.P.C to call for the records in STC.Nos.3506/2014, 3503/2014,
3504/2014, 3505/2014, 3507/2014, 3508/2014 and 3509/2014 on the file of
the learned Judicial Magistrate, Pollachi, Tiruppur District and quash the
same.
For Petitioners in all
OPs : Mr.C.D.Johnson
ORDER
(1) It is informed by the learned counsel for the petitioner in the above petitions that STC.Nos.3506/2014, 3503/2014, 3504/2014, 3505/2014, 3507/2014, 3508/2014 and 3509/2014 , have all been disposed of.
(2) Therefore, nothing survives and all the above Criminal Original Petitions are dismissed. Consequently, connected miscellaneous petitions stand closed.
06.09.2021
AP
Internet : Yes
C.V.KARTHIKEYAN, J.,
2
https://www.mhc.tn.gov.in/judis/ Crl.OP.Nos.11939 to 11945/2015 AP To
1.The Judicial Magistrate Pollachi.
2.The Public Prosecutor High Court, Chennai.
Crl.OP.Nos.11939 to 11945/2015 06.09.2021 3 https://www.mhc.tn.gov.in/judis/