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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(2)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)any fee payable by a co-operative society or a class of co-operative societies [or a member of a co-operative society] [Words inserted by West Bengal Act 27 of 1989.] under any law for the time being in force for the registration of any document: