Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] Union of India - Subsection Section 29(4) in The Tobacco Board, Rules, 1976 (4)The Executive Director shall present to the Board such periodical reports in respect of the work under his charge and the functions enumerated in sub-rule(3), as may be specified from time to time by the Board or the Government.
