Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(xiv) in The Punjab Agricultural Produce Markets Act, 1961

(xiv)[ construction of godowns and construction or repair of link roads, approach roads, culverts, bridges and other such purposes;] [Substituted by Punjab Act No. 14 of 2005.]