Supreme Court - Daily Orders
Pintoo Singh @ Prabhakar Singh vs State Of U.P on 17 February, 2014
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ITEM NO.32 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl)... 2014
CRLMP.NO(s). 3659
(From the judgement and order dated 14/03/2013 in CRLA No.390/2012
of The HIGH COURT OF JUDICATURE AT ALLAHABAD)
PINTOO SINGH @ PRABHAKAR SINGH Petitioner(s)
VERSUS
STATE OF U.P Respondent(s)
(With appln(s) for c/delay in filing SLP)
Date: 17/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s) Mr. S.S. Kulshrestha, Sr. Adv.
Mr. A.S. Kulshrestha, Adv.
Mr. Lalit Kumar, Adv.
Mr. M.K. Misra, Adv.
Mr. Vishwa Pal Singh, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(G. SUDHAKARA RAO) (SHARDA KAPOOR) COURT MASTER COURT MASTER