Supreme Court - Daily Orders
Uco Bank vs All India Uco Bank Officers Federation on 25 July, 2023
Bench: Aniruddha Bose, Sudhanshu Dhulia
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO(S). 835/2023
IN
SPECIAL LEAVE PETITION (CIVIL) NO(S). 2733/2023
UCO BANK & ORS. Petitioner(s)
VERSUS
ALL INDIA UCO BANK OFFICERS FEDERATION & ORS. Respondent(s)
ORDER
We have gone through the review petition(s) and the connected papers. We do not find any error, much less apparent, in the judgment/order impugned, warranting its reconsideration.
The Review Petition(s) stand(s) dismissed. Pending application(s), if any, shall stand disposed of.
………………………………………………………………………..J. [ANIRUDDHA BOSE] ………………………………………………………………………..J. [SUDHANSHU DHULIA] Signature Not Verified NEW DELHI;
Digitally signed byJULY 25, 2023.
SNEHA DAS Date: 2023.07.26 17:16:50 IST Reason:
ITEM NO.1003 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 835/2023 in SLP(C) No. 2733/2023 (Arising out of impugned final judgment and order dated 27-03-2023 in SLP(C) No. 2733/2023 passed by the Supreme Court Of India) UCO BANK & ORS. Petitioner(s) VERSUS ALL INDIA UCO BANK OFFICERS FEDERATION & ORS. Respondent(s) (IA No. 85756/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No. 85758/2023 - STAY APPLICATION) Date : 25-07-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE HON'BLE MR. JUSTICE SUDHANSHU DHULIA By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition stands dismissed in terms of the signed order which is placed on the file.
Pending application(s), if any, shall stand disposed of.
(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR