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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 151(1)(f) in Arunachal Pradesh Panchayat Raj Act, 1997

(f)to regulate the manner in which tanks, ponds, cesspools, pasture lands, playgrounds, manure pits, land for disposal of dead bodies and bathing places may be maintained and used; and