Section 10 in The U.P. Basic Education (Teachers) Service Rules, 1981
10. Relaxation for ex-servicemen and certain other categories.
- Relaxation, if any, from the maximum age-limit, educational qualifications or/and any procedural requirements of recruitment in favour of the ex-servicemen, disabled military personnel, dependants of military personnel dying in action, dependants of board's servants dying in harness and sportsmen shall be in accordance with the general rules or orders of the Government in this behalf in force at the time of recruitment.
