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Union of India - Section

Section 10 in The Bureau of Indian Standards (Recruitment to Scientific Cadre) Regulations, 2002

10. Authorized Strength.

- Authorized strength shall be such as may be determined from time to time by the Executive Committee with the approval of the Central Government. The cadre strength shall specify the number of posts to be covered under Scientist B, C, D, E, F and G as a whole and is 579 as on 30th September, 1987 and is given in the First Schedule.