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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(d) in Gender Sensitization & Sexual Harassment of Women at Industrial Court/Labour Court, Ahmedabad (Prevention, Prohibition and Redressal) Regulations, 2013

(d)"Principal Judicial Officer" in context of the present regulations means the sitting Principal Judicial Officer of the Industrial Court/Labour Court, Ahmedabad;