Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Madhya Pradesh - Subsection Section 25(1) in The M.P. Zila Panchayats (Accounts) Rules, 1999 (1)The aggregate balances of Bank Register at any given day must tally with the balance as shown in the Bank column of the cash book for the same day.
