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Patna High Court

Md. Obaidur Rahman & Ors vs The State Of Bihar & Ors on 30 April, 2018

Bench: Chief Justice, Sanjay Kumar

        IN THE HIGH COURT OF JUDICATURE AT PATNA
                      Letters Patent Appeal No.336 of 2018
                                        In
                  Civil Writ Jurisdiction Case No.12104 of 2016
     ======================================================
1.   Md. Obaidur Rahman, son of Md. Daud, resident of Village -
     Garahiya, P.O. - Jhitkahi, P.S. - Dhaka, Prakhand - Dhaka,
     District - East Champaran (Bihar).
2.   Nehal Sagir, son of Sk. Makabul, resident of Village - Yadopur,
     Nanhkar, P.O. - Karmawa, Via - Kundwa Chainpur, P.S. - Dhaka,
     Block - Dhaka, District - East Champaran (Bihar).
3.   Shambhu Kumar Mandal, son of Jai Prakash Mandal, resident of
     Village - Jhilipara, P.O. - Palsa, P.S. - Azamnagar, Prakhand -
     Azamnagar, District - Katihar (Bihar).
4.   Chandan Kumar Rai @ Chandan Kumar Roy, son of Doma Rai,
     resident of Village - Azamnagar, P.O. - Azamnagar, Via -
     Salmari, P.S. - Azamnagar, Prakhand - Azamnagar, District -
     Katihar (Bihar).
5.   Dilip Kumar Roy, son of Late Nimai Roy, resident of Village -
     Azamnagar, P.O. - Azamnagar, P.S. - Azamnagar, Prakhand -
     Azamnagar, District - Katihar (Bihar).
6.   Shankar Kumar Sah @ Shankar Kumar Saha, son of Bishwanath
     Sah, resident of Village - Azamnagar, P.O. - Azamnagar, P.S. -
     Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
7.   Minhaj Sagheer, son of Sk. Makabul, resident of Village -
     Yadopur, Nanhkar, P.O. - Karmawa, Via - Kundwa Chainpur, P.S.
     - Dhaka, Block - Dhaka, District - East Champaran (Bihar).
8.   Md. Salahuddin, son of Md. Hohul Quddush, resident of Village
     - Yadopur, Nanhkar, P.O. - Karmawa, Via - Kundwa Chainpur,
     P.S. - Dhaka, Block - Dhaka, District - East Champaran (Bihar).

                                                               ... ... Appellant/s

                                       Versus

1. The State of Bihar through the Principal Secretary, Department of Planning &
    Development, Government of Bihar, Patna.
2. The Principal Secretary, Department of Planning & Development,
    Government of Bihar, Patna
3. The Director, Department of Planning & Development, Government of Bihar,
    Patna.
4. The Joint Director-cum-Office head, Department of Planning and
    Development, Government of Bihar, Patna.
5. The District Statistical Officer, Patna, District - Patna (Bihar).
6. The District Statistical Officer, Bhojpur, District - Bhojpur (Bihar).
7. The District Statistical Officer, Rohtas, District - Rohtas (Bihar).
8. The District Statistical Officer, Muzaffarpur, District - Muzaffarpur (Bihar).
9. The District Statistical Officer, Begusarai, District - Begusarai (Bihar).
10. The District Statistical Officer, Khagaria, District - Khagaria (Bihar).
11. The District Statistical Officer, Munger, District - Munger (Bihar).
12. The District Statistical Officer, Siwan, District - Siwan.
13. The District Statistical Officer, Saran, District - Saran (Bihar).
 Patna High Court LPA No.336 of 2018 dt.30-04-2018
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   14. The District Statistical Officer, Kaimur, District - Kaimur (Bihar).
   15. The District Statistical Officer, Vaishali, District - Vaishali (Bihar).
   16. The District Statistical Officer, Purnea, District - Purnea (Bihar).
   17. The District Statistical Officer, Aurangabad, District - Aurangabad (Bihar).
   18. The District Statistical Officer, Gaya, District - Gaya (Bihar).
   19. The District Statistical Officer, West Champaran, District - West Champaran
       (Bihar).
   20. Abhishek Kumar Singh son of Siddhnath Singh resident of Village - Haldi
       Chapra Nayka Tola, P.O. - Ramnagar, P.S. - Maner, Prakhand - Maner,
       District - Patna (Bihar).
   21. Anil Kumar Singh son of Rameshwar Singh resident of Village - Hasanpura,
       P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
   22. Babloo Kumar Singh son of Arun Singh resident of Village - Hasanpura, P.O.
       - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
   23. Abdhesh Kumar son of Kishori Ray resident of Village - Narayanpur
       Dedhpura, P.O. - Narayan Dedhpura, P.S. - Mahnar, Prakhand - Mahnar,
       District - Vaishali (Bihar).
   24. Ashok Kumar son of Bishun Ray resident of Village - Allipur Hatta, P.O. -
       Mahnar, Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali
       (Bihar).
   25. Anish Kumar son of Ramdev Prasad resident of Village - Makkanpur, P.O. -
       Jandaha, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
   26. Raj Kumar Ray son of Maheshwar Ray resident of Village - Allipur Hatta,
       P.O. - Mahnar, Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District -
       Vaishali (Bihar).
   27. Amarnath Ray son of Ram Lagan Ray resident of Village - Hargovindpur,
       P.O. - Basudevpur Chandel, P.S. - Mahnar, Prakhand - Mahnar, District -
       Vaishali (Bihar).
   28. Amresh Kumar Singh son of Siyaram Singh resident of Village - Hasanpur
       North, P.O. - Mahnar, Via - Mahnar, P.S. - Mahnar, Prakhand - Mahnar,
       District - Vaishali (Bihar).
   29. Mukund Kumar son of Mahendra Prasad Singh resident of Village - Karnauti,
       P.O. - Karnauti, Via - Basudeopur Chandel, P.S. - Mahnar, Prakhand -
       Mahnar, District - Vaishali (Bihar).
   30. Md. Humayun Rashid son of Md. Naiyar Hussain resident of Village - Momin
       Tola, P.O. Khas Bazar, P.S. - Haweli Kharagpur, Prakhand - Haweli
       Kharagpur, District - Munger (Bihar).
   31. Ravindra Kumar Sharma son of Sahdeo Mistri resident of Village - Galimpur,
       P.O. - Lohachi, P.S. - Haweli Kharagpur, Prakhand - Haweli Kharagpur,
       District - Munger (Bihar).
   32. Bibhishan Thakur son of Sitaram Thakur resident of Village - Shampur, P.O. -
       Shampur (Katchari), P.S. - Haweli Kharagpur, Prakhand - Haweli Kharagpur,
       District - Munger (Bihar).
   33. Ajay Kumar son of Vishnudeo Yadav resident of Village - Tilwaria, P.O. -
       Haweli Kharagpur, P.S. - Haweli Kharagpur, Prakhand - Haweli Kharagpur,
       District - Munger (Bihar).
   34. Sarvajeet Kumar Son of Sant Kumar Singh resident of village - Bahira, P.O.
       Lohachi, P.S. Haweli Kharagpur, District Munger ( Bihar )
   35. Sudesh Kumar Son of Anirudh Prasad Singh resident of village - Bahira,
       P.O. Bhadaura, P.S. Haweli Kharagpur, District Munger ( Bihar )
 Patna High Court LPA No.336 of 2018 dt.30-04-2018
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   36. Binay Kumar Singh Son of Tarni Prasad Singh resident of village -
       Vrindaban, P.O. Lohachi, P.S. Haweli Kharagpur, Prakhand - Haweli
       Kharagpur, District - Munger ( Bihar )
   37. Shankar Kumar Son of Nakuldeo Mandal resident of village - Bageshwari,
       P.O. K. Shampur, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur,
       District Munger ( Bihar )
   38. Anil Kumar Goswami Son of Rajendra Giri resident of village - Agrahan,
       P.O. Agrahan, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur, District
       - Munger ( Bihar )
   39. Sanjay Kumar Ajad Son of Subuk Lal Tanti resident of village - Madanpur,
       P.O. K, Shampur, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur,
       District - Munger ( Bihar )
   40. Nand Kishore Singh Son of Nityanand Singh resident of village - Shampur,
       P.O. K, Shampur, P.S. Haweli Kharagpur, Prakhand - Haweli Kharagpur,
       District - Munger ( Bihar )
   41. Ashok Kumar Son of Baudhu Ram resident of village - Manapur Bazar, P.O.
       Chanan, P.S. Chanan, Prakhand - Chanan, District - Lakhisarai ( Bihar )
   42. Ankesh Kumar Son of Shiv Prasad Gupta resident of village - Mananpur
       Bazar,P.O. Chanan, P.S. Chanan, Prakhand - Chanan, District Lakhisarai
       ( Bihar )
   43. Shambhu Kumar Son of Narayan Modi resident of village - Gohari, P.O.
       Chanan, P.S. Chanan, Prakhand - Chanan, District - Lakhisarai ( Bihar )
   44. Rakesh Kumar Pandit Son of Thag Pandit resident of village - Dharmakriyar
       ( Badli ), P.O. Dhanauli Math, P.S. Siwan Prakhand - Siwan, District - Siwan (
       Bihar )
   45. Suman Kumar Son of Shivnath Ram resident of village - Nautan, P.O.
       Nautan, P.S. Nautan, Prakhand - Nautan, District Siwan ( Bihar )
   46. Arunendra Narayan Sharma Son of Madhusudan Sharma resident of village -
       Khap Mishrauli, P.O. Khap Mishrauli, P.S. Nautan, Prakhand - Nautan,
       District - Siwan ( Bihar )
   47. Raghunath Prasad Son of Ramchandra Prasad resident of village -
       Murarpatti, P.O. Kilpur, P.S. Nautan, Prakhand - Nautan, District - Siwan
       ( Bihar )
   48. Premnath Ram Son of Hari Shankar Ram resident of village - Mathiya, P.O.
       Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
   49. Arvind Kumar Thakur Son of Ramanand Thakur resident of village -
       Pratappur, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan
       ( Bihar )
   50. Mukesh Kumar Sharma Son of Byas Sharma resident of village - Galimapur,
       P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
   51. Ashok Kumar Ram Son of Bishwanath Harijan resident of village -
       Galimapur, P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan
       ( Bihar )
   52. Govind Ram Son of Lal Mohar Ram resident of village - Angauta, P.O.
       Mirzapur, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
   53. Ranjan Pandey Son of Narad Pandey resident of village - Galimapur, P.O.
       Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
   54. Upendra Ram Son of Ram Subhag Ram resident of village - Balwa, P.O.
       Sirisiya, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
   55. Anup Kumar Son of Om Prakash Mishra resident of village - Marachi, P.O.
       Semari, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
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   56. Rajiv Kumar Tiwary Son of Prameshwar Tiwari resident of village -
       Hathauji, P.O. Hasua, P.S. Nautan, Prakhand - Nautan, District - Siwan
       ( Bihar )
   57. Hareram Prasad Jaiswal Son of Kishun Prasad Jaiswal resident of village -
       Nautan, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar
       )
   58. Lalan Yadav Son of Krishnadeo Chaudhary resident of village - Khas
       Mishrauli, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District - Siwan
       ( Bihar )
   59. Harendra Yadav Son of Late Nageshwar Yadav resident of village - Khap
       Bankat Mishrauli, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District -
       Siwan ( Bihar )
   60. Arvind Kumar Singh Son of Brahma Singh resident of village - Bhulauni,
       P.O. Semaria, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
   61. Barrister Kumar Singh Son of Sri Gaya Singh resident of village - Semra
       Bujurg, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan
       ( Bihar )
   62. Harendra Yadav Son of Late Motilal Yadav resident of village - Khas
       Mishrauli, P.O. Shahpur, P.S. Nautan, Prakhand - Nautan, District - Siwan
       ( Bihar )
   63. Shiv Shankar Chaubey Son of Late Gorakh Nath Chaubey resident of village
       - Murarpatti, P.O. Kilpur, P.S. Nautan, Prakhand - Nautan, District - Siwan
       ( Bihar )
   64. Rajesh Kumar Tiwari Son of Late Ram Bilash Tiwari resident of village -
       Pipra, P.O. Nautan, P.S. Nautan, Prakhand - Nautan, District - Siwan ( Bihar )
   65. Shambhu Sharan Kumar Son of Indradev Mahto resident of village -
       Girdharpur, P.O. Birpur, via - Barhaiya, P.S. Birpur, Prakhand - Barahiya,
       District - Lakhisarai ( Bihar )
   66. Murari Mahto Son of Jairam Mahto resident of village - Girdharpur, P.O.
       Birpur, via - Barhaiya, P.S. Birpur, Prakhand - Barahiya, District - Lakhisarai
       ( Bihar )
   67. Ajit Kumar Singh Son of Surendra Singh resident of village - Bali, P.O.
       Sombarsha, P.S. Nawanagar, Prakhand - Nawanagar, District - Buxar ( Bihar )
   68. Rajeev Ranjan Son of Ravindra Prasad resident of village - Girdharpur, P.O.
       Birpur, via - Barhaiya, P.S. Birpur, Prakhand - Barahiya, District - Lakhisarai
       ( Bihar )
   69. Ravi Kant Pandey Son of Dhanajay Pandey resident of village - Bharhopur,
       P.O. Bharhonpur, P.S. Ekma, Prakhand - Ekma, District - Saran ( Bihar )
   70. Mithilesh Kumar Rahi son of Birendra Prasad Chaurasia resident of Village -
       Pitaunjhia, P.O. - Khagaria, P.S. - Gogari, Prakhand - Gogari, District -
       Khagaria (Bihar).
   71. Rajeev Kumar son of Mahendra Prasad resident of Village - Pitaunjhia, P.O. -
       Khagaria, P.S. - Gogari, Prakhand - Gogari, District - Khagaria (Bihar).
   72. Pramod Kumar son of Mahendra Prasad resident of Village - Pitaunjhia, P.O. -
       Khagaria, P.S. - Gogari, Prakhand - Gogari, District - Khagaria (Bihar).
   73. Sanjeev Kumar son of Siyaram Sah resident of Village - Theyontha, P.O. -
       Theyontha, P.S. - Benipatti, Prakhand - Benipatti, District - Madhubani
       (Bihar).
   74. Binit Kumar Yadav son of Ashok Yadav resident of Village - Jiraul, P.O. -
       Jiraul, P.S. - Khirhar, Prakhand - Harlakhi, District - Madhubani (Bihar).
   75. Laldev Kumar Gupta son of Ram Udgar Sah resident of Village - Jiraul, P.O. -
       Jiraul, P.S. - Khirhar, Prakhand - Harlakhi, District - Madhubani (Bihar).
 Patna High Court LPA No.336 of 2018 dt.30-04-2018
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   76. Munna Pandey son of Sri Hridyanand Pandey resident of Village - Ekma, P.O.
       - Ekma, P.S. - Ekma, Prakhand - Ekma, District - Saran (Bihar).
   77. Ravi Shankar Prasad son of Satya Narayan Prasad resident of Village -
       Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur,
       District - Buxar (Bihar).
   78. Yogendra Prasad Yadav son of Kailash Prasad Yadav resident of Village -
       Brahampur, P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur,
       District - Buxar (Bihar).
   79. Mohan Kumar Yadav son of Saral Yadav resident of Village - Brahampur,
       P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar
       (Bihar).
   80. Shailendra Kumar son of Ram Layak Singh resident of Village - Brahampur,
       P.O. - Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar
       (Bihar).
   81. Hare Ram son of Late Ramlal Ram resident of Village - Brahampur, P.O. -
       Brahampur, P.S. - Brahampur, Prakhand - Brhampur, District - Buxar (Bihar).
   82. Manoj Kumar son of Ram Nandan Paswan resident of Village - Sonwan, P.O.
       - Chandhari, P.S. - Islampur, Prakhand - Islampur, District - Nalanda (Bihar).
   83. Bablu Kumar son of Rajendra Thakur resident of Village - Ghagha, P.O. -
       Nawadah Ben, P.S. - Bihiya, Prakhand - Bihiya, District - Bhojpur (Bihar).
   84. Binda Kumari daughter of Sri Nand Lal Ram resident of Village - Padiyari,
       P.O. - Mahila, P.S. - Kurhani, Prakhand - Kurhani, District - Kaimur (Bihar).
   85. Satyendra Kumar son of Mohan Ram resident of Village - Padiyari, P.O. -
       Taraiya, P.O. - Raraiya, P.S. - Ramgarh, Prakhand - Nuoun, District - Kaimur
       (Bihar).
   86. Kamla Ram son of Late Munni Lal Ram resident of Village - Akhini, P.O. -
       Akhini, P.S. - Noun, Prakhand - Nuoun, District - Kaimur (Bihar).
   87. Ram Awadh Ram son of Sri Shiv Dahin Ram resident of Village - Satoawanti
       Chapraug, P.O. - Chapraug, P.S. - Nuoun, Prakhand - Nuoun, District -
       Kaimur (Bihar).
   88. Ram Ekbal Ram son of Shiv Dahin Ram resident of Village - Satoawanti
       Chapraug, P.O. - Chapraug, P.S. - Nuoun, Prakhand - Nuoun, District -
       Kaimur (Bihar).
   89. Moti Chand Kumar Bharti son of Suresh Ram resident of Village - Baddha,
       P.O. - Nuoun Chapraug, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur
       (Bihar).
   90. Binod Kumar Pal son of Indradeo Pal resident of Village - Bardhi, P.o. -
       Bajraon, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur (Bihar).
   91. Santosh Kumar Singh son of Sri Lalan Prasad Singh resident of Village -
       Chandesh, P.O. - Chandesh, P.S. - Kurhani, Prakhand - Nuoun, District -
       Kaimur (Bihar).
   92. Rakesh Kumar Jaiswal son of Prem Chand Jaiswal resident of Village -
       Baddha, P.O. - Nuoun, P.S. - Nuoun, Prakhand - Nuoun, District - Kaimur
       (Bihar).
   93. Arun Kumar son of Awadh Bihari Chaudhary resident of Village - Barhari,
       P.O. - Barhari, P.S. - Karhagar, Prakhand - Karhagar, District - Rohtas (Bihar).
   94. Sohrab Ansari son of Late Yasin Ansari resident of Village - Bansa, P.O. -
       Karwandia, P.S. - Sasaram, Prakhand - Sasaram, District - Rohtas (Bihar).
   95. Jitendra Kumar son of Daya Shankar Singh resident of Village - Amithi, P.O. -
       Masona, P.S. - Sanjhauli, Prakhand - Sanjhauli, District - Rohtas (Bihar).
   96. Vijay Kumar son of Baban Choudhary resident of Village - Buknaw, P.O. -
       Sanjhauli, P.S. - Sanjhauli, Prakhand - Sanjhauli, District - Rohtas (Bihar).
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   97. Deepak Kumar son of Ram Bachan Singh resident of Village - Motihari, P.O.
       - Siaruan, P.S. - Sanjhauli, Prakhand - Sanjhauli, District - Rohtas (Bihar).
   98. Kanam Shah son of Lakshman Sah resident of Village - Jhilipara, P.O. - Palsa,
       P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar (Bihar).
   99. Brajnandan Sah son of Yogendra Prasad Sah resident of Village - Jhilipara,
       P.O. - Palsa, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar
       (Bihar).
   100.         Bina Kumari daughter of Bishwanath Poddar resident of Village -
       Azamnagar, P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand -
       Azamnagar, District - Katihar (Bihar).
   101.         Md. Ezaz Ahmad son of Abdul Azia resident of Village - Singhaul,
       P.O. - Belwari, P.S. - Azamnagar, Prakhand - Azamnagar, District - Katihar
       (Bihar).
   102.         Shyam Sundar Rai son of Basant Kumar Rai resident of Village -
       Azamnagar, P.O. - Azamnagar, P.S. - Azamnagar, Prakhand - Azamnagar,
       District - Katihar (Bihar).
   103.         Md. Abdur Raquib son of Md. Abdul Bari resident of Village -
       Azamnagar, P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand -
       Azamnagar, District - Katihar (Bihar).
   104.         Md. Shahnawaz Alam son of Md. Yunus resident of Village -
       Azamnagar, P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand -
       Azamnagar, District - Katihar (Bihar).
   105.         Nahid Alam son of Usman Ghani resident of Village - Azamnagar
       (South Tola), P.O. - Azamnagar, Via - Salmari, P.S. - Azamnagar, Prakhand -
       Azamnagar, District - Katihar (Bihar).
   106.         Sanjeev Kumar son of Sri Dinesh Prasad Sinha resident of Village -
       Lodi Katra, Patna City, P.O. - Sultanganj, P.S. - Chauk Patna City, Prakhand -
       Patna Sadar, District - Patna (Bihar).
   107.         Alok Kumar Srivastava son of Madan Mohan Srivastava resident of
       Village - Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria,
       District - West Champaran (Bihar).
   108.         Rajat Kumar Srivastava son of Krisai Sharan Prasad resident of
       Village - Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria,
       District - West Champaran (Bihar).
   109.         Nidhi Srivastava wife of Rupesh Kumar resident of Village - Belwa
       Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria, District - West
       Champaran (Bihar).
   110.         Rupesh Kumar son of Hari Shankar Prasad Srivastava resident of
       Village - Belwa Lakhanpur, P.O. - Lauria, P.S. - Lauria, Prakhand - Lauria,
       District - West Champaran (Bihar).
   111.Nitu Sinha wife of Rakesh Kumar resident of Village - Lodi Katra, Patna
       City, P.O. - Sultanganj, P.S. - Chauk Patna City, Prakhand - Patna Sadar,
       District - Patna (Bihar).
   112.         Manoj Kumar son of Brahamdev Sahni resident of Village - Narikala,
       P.O. - Naraikhurd, P.S. - Jandaha, Prakhand -Jandaha, District - Vaishali
       (Bihar).
   113.         Dukhan Chaudhari son of Bhola Chaudhari resident of Village -
       Arnia, P.O. - Arniya, P.S. - Jandaha, Prakhand -Jandaha, District - Vaishali
       (Bihar).
   114.         Sanjeev Kumar Gupta son of Om Prakash Gupta resident of Village -
       Jandaha, P.O. - Jandaha, P.S. - Jandaha, Prakhand - Jandaha, District - Vaishali
       (Bihar).
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   115.       Amod Kumar son of Devi Ray resident of Village - Fatehpur Kamli,
      P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District - Vaishali (Bihar).
   116.       Chandan Kumar son of Umesh Sharma resident of Village -
      Deshrajpur, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District -
      Vaishali (Bihar).
   117.       Sanjay Kumar son of Satya Narayan Ray resident of Village -
      Fatehpur Kamli, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District -
      Vaishali (Bihar).
   118.       Raj Kumar Ranjan son of Prameshwar Das resident of Village -
      Mahindwara, P.O. - Mahnar, P.S. - Mahnar, Prakhand - Mahnar, District -
      Vaishali (Bihar).
   119.       Shiv Dayal Singh son of Ram Prasad Singh resident of Village -
      Nayatola Hasanpur, P.O. - Hasanpur Gurda, P.S. - Mahnar, Prakhand -
      Mahnar, District - Vaishali (Bihar).
   120.       Suresh Kumar Ray son of Prabhansh Ray resident of Village -
      Hasanpur, P.O. - Hasanpur Gurda, P.S. - Mahnar, Prakhand - Mahnar, District
      - Vaishali (Bihar).
   121.       Kunj Bihari son of Ganga Vishnu Ray resident of Village -
      Baghnocha, P.O. - Hasanpur, P.S. - Mahnar, Prakhand - Mahnar, District -
      Vaishali (Bihar).
   122.       Manoj Kumar Ray son of Mohan Ray resident of Village - Lawapur
      Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand - Mahnar, District
      - Vaishali (Bihar).
   123.       Prakash Kumar Singh son of Jagat Nandan Singh resident of Village -
      Lawapur Narayan, P.O. - Lawapur Narayan, P.S. - Mahnar, Prakhand -
      Mahnar, District - Vaishali (Bihar).

                                                 ... ... Respondent/s
       ======================================================
       Appearance :
       For the Appellant/s       :       Mr. Sushant Praveer, Advocate
       For the Respondent/s      :       Mr.
       ======================================================
       CORAM: HONOURABLE THE CHIEF JUSTICE
               and
               HONOURABLE MR. JUSTICE SANJAY KUMAR
                           ORAL JUDGMENT

(Per: HONOURABLE THE CHIEF JUSTICE) Date : 30-04-2018 Delay of 1year and 15 days in filing of the appeal is condoned and I.A. No. 1899 of 2018 stands allowed and disposed of.

In view of the order passed on 17.4.2018 by a Co- ordinate Bench of this Court in L.P.A. No.535 of 2017 and other Patna High Court LPA No.336 of 2018 dt.30-04-2018 8/8 more than 200 connected cases, this appeal is also dismissed for the grounds and reasons already considered and indicated therein.

(Rajendra Menon, CJ) ( Sanjay Kumar, J) K.C.Jha/-

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Uploading Date          02.05.2018
Transmission Date