Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

National Green Tribunal

Tribunal On Its Own Motion Re Monikhal vs State Of West Bengal Through Chief ... on 9 January, 2026

Item No.07                                                      Court No.1

              BEFORE THE NATIONAL GREEN TRIBUNAL
                 EASTERN ZONE BENCH, KOLKATA
             (THROUGH PHYSICAL HEARING WITH HYBRID MODE)


                Miscellaneous Application No.27/2025/EZ
                                     In
                   Original Application No.66/2021/EZ

Tribunal on its Own Motion,
(Re: Monikhal Canal)                                            Applicant

                                   Versus

State of West Bengal & Ors.                                     Respondents


Date of hearing: 09.01.2026
CORAM:       HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
             HON'BLE MR. ISHWAR SINGH, EXPERT MEMBER

Applicant:   Suo Motu.

Respondents: Mr. Sibojyoit Chakrabarti, Advocate for respondent no.2 (through
             VC).

                                ORDER

1. Learned counsel appearing for Additional Chief Secretary, Department of Environment, Govt. of West Bengal has filed copy of compliance report dated 27.06.2023 and seeks six weeks' time to file further compliance report.

2. The same may be filed within six weeks.

3. List on 20.03.2026 for further consideration.

Arun Kumar Tyagi, JM Ishwar Singh, EM January 09th, 2026 R 1