National Green Tribunal
Tribunal On Its Own Motion Re Monikhal vs State Of West Bengal Through Chief ... on 9 January, 2026
Item No.07 Court No.1
BEFORE THE NATIONAL GREEN TRIBUNAL
EASTERN ZONE BENCH, KOLKATA
(THROUGH PHYSICAL HEARING WITH HYBRID MODE)
Miscellaneous Application No.27/2025/EZ
In
Original Application No.66/2021/EZ
Tribunal on its Own Motion,
(Re: Monikhal Canal) Applicant
Versus
State of West Bengal & Ors. Respondents
Date of hearing: 09.01.2026
CORAM: HON'BLE MR. JUSTICE ARUN KUMAR TYAGI, JUDICIAL MEMBER
HON'BLE MR. ISHWAR SINGH, EXPERT MEMBER
Applicant: Suo Motu.
Respondents: Mr. Sibojyoit Chakrabarti, Advocate for respondent no.2 (through
VC).
ORDER
1. Learned counsel appearing for Additional Chief Secretary, Department of Environment, Govt. of West Bengal has filed copy of compliance report dated 27.06.2023 and seeks six weeks' time to file further compliance report.
2. The same may be filed within six weeks.
3. List on 20.03.2026 for further consideration.
Arun Kumar Tyagi, JM Ishwar Singh, EM January 09th, 2026 R 1