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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(3) in Commercial Tax Officer, Class II (pre-service training and post-training examination) Rules, 2016

(3)The post-training examination shall be held by Training Institute on the completion of institutional training period. The direct recruits who have completed the institutional training programme shall require to pass the post training examination. After completion of the institutional training, the direct recruits shall require to work in their respective offices until their post-training examination.