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Central Administrative Tribunal - Jammu

Yogesh Bhardwaj vs Irrigation And Flood Control ... on 3 March, 2026

                                                                                                     :: 1 ::                                            O.A. No. 61/245/2026

                                          CENTRAL ADMINISTRATIVE TRIBUNAL
                                             JAMMU BENCH, JAMMU

                                           Hearing through video conferencing

                               Original Application No. 61/245/2026

                                                    This the 03rd day of March 2026
             HON'BLE SHRI RAJINDER SINGH DOGRA, JUDICIAL MEMBER
            HON'BLE SHRI RAM MOHAN JOHRI, ADMINISTRATIVE MEMBER

           1.   Yogesh Bhardwaj, Age 32 Years,
                S/o Sh. Ayudhia Nath,
                R/o Village GararHamirpur Sidhar
                Tehsil Khour, District Jammu
                Pincode: 181203

           2.   Ranjit Singh, Age 56 Years,
                S/o Sh. Prem Chand,
                R/o Ward No.2 Near GPS Mallan Salor,
                Tehsil Billawar, District Kathua,
                Pincode: 184205

           3.   Ranjit Kumar, Age 33 Years,
                S/o Sh. Ashok Kumar,
                R/o Sher Garh Gidargaliyan,
                Tehsil Jammu South, District Jammu,
                Pincode: 181132

           4.   Anil Sharma, Age 39 Years,
                S/o Sh. Satpaul,
                R/o Village Lower Mela,
                Tehsil Hiranagar, District Kathua,
                Pincode: 184144

           5.   Surinder Singh Saini, Age 32 Years,
                S/o Sh. Amar Singh Saini,
                R/o Kool Khurd Arnia,
                Tehsil Arina, District jammu,
                Pincode: 181131

           6.   Anil Kumar, Age 32 Years,
                S/o Sh. Mulkh Raj,


                       RAJAT SINGH PATHANIA
                       C=IN, O=Central Administrative Tribunal Jammu Bench, OU=Stenographer Grade D, PostalCode=180001, L=jammu, S=JAMMU AND KASHMIR,



RAJAT SINGH PATHANIA
                       STREET="Wazarat Road, Opposite Chief Secretary Camp office Jammu Jandk", Phone=
                       53b906b465d826ee1c1d19e3b6adaf29e74297b997621c778f2df2516f9d70fe, SERIALNUMBER=
                       c9dcf1f6ccd342a2ad4bd12ef417af4694d0c57afe8c3bc762c35a192f223826, [email protected], CN=RAJAT SINGH PATHANIA
                       I am the author of this document

                       2026.03.03 18:16:19+05'30'
                                                                                                      :: 2 ::                                            O.A. No. 61/245/2026

                 R/o Near Panchayat Ghar Mawa Brahman, Akhnoor,
                 Tehsil Akhnoor, District Jammu
                 Pincode:181201

           7.    Kabilash Sharma, Age 32 Years,
                 S/o Chaman Lal Sharma,
                 R/o Daskal Akhnoor,
                 Tehsil Akhnoor, District Jammu,
                 Pincode: 181202

           8.    Vikrant Khajuria, Age 33 Years,
                 S/o Sh. Shanti Saropp,
                 R/o Karan Nagar Basti BadhyalBrahmana,
                 Tehsil R.S.Pura, District Jammu.
                 Pincode: 181102

           9.    Rohin Sharma, Age 34 Years,
                 S/o Sh. Shubhash Chander,
                 R/o Village Panjoot, khour,
                 Tehsil Khour, District Jammu,
                 Pincode: 181204

           10.   Neeraj Jakhotra, Age 31 years
                 S/o Sh. Rain Das,
                 R/o Krishan Nagar Miran Sahib,
                 Tehsil R.S.Pura, District Jammu,
                 Pincode: 181101

           11.   Vishal Sharma, Age 32 Years,
                 S/o Sh. Shubash Chander,
                 R/o Block 217 Chak Baglon,
                 Tehsil Vijaypur, District Samba,
                 Pincode: 184120

           12.   Suhail Padha, Age 32 Years,
                 S/o Sh. Srishti Pal Padha,
                 R/o Diani Near Satya Narayan Mandir,
                 Tehsil & District Samba,
                 Pincode: 184121



                       RAJAT SINGH PATHANIA
                       C=IN, O=Central Administrative Tribunal Jammu Bench, OU=Stenographer Grade D, PostalCode=180001, L=jammu, S=JAMMU AND KASHMIR,



RAJAT SINGH PATHANIA
                       STREET="Wazarat Road, Opposite Chief Secretary Camp office Jammu Jandk", Phone=
                       53b906b465d826ee1c1d19e3b6adaf29e74297b997621c778f2df2516f9d70fe, SERIALNUMBER=
                       c9dcf1f6ccd342a2ad4bd12ef417af4694d0c57afe8c3bc762c35a192f223826, [email protected], CN=RAJAT SINGH PATHANIA
                       I am the author of this document

                       2026.03.03 18:16:19+05'30'
                                                                                                      :: 3 ::                                            O.A. No. 61/245/2026


           13.   Ravinder Mandla, Age 34 Years,
                 S/o Sh. Rashpal Chand,
                 R/o Village Sagoon,
                 Tehsil & District Jammu,
                 Pincode: 180017

           14.   Rabia Maqbool, Age 34 Years,
                 D/o Sh. Maqbool Ahmad,
                 R/o Village H.No.540 Shahabad Gujjar Basti Bahu Fort,
                 Tehsil Bahu, District Jammu
                 Pincode: 180006

           15.   Mohit Jalotra, Age 32 Years
                 S/o Sh. Kewal Krishna,
                 R/o Village ParwhaSangrampura
                 Tehsil Marh, District Jammu,
                 Pincode: 180002

           16.   Vikram Sharma, Age 34 Years,
                 S/o Sh. Hemraj Sharma,
                 R/o Village Nadorekandolinagrota,
                 Tehsil Nagrota, District Jammu,
                 Pincode: 181221

           17.   Anil Kumar, Age 33 Years
                 S/o Sh. Gurdas Ram,
                 R/o Ward No.59 Ambedkar Nagar, Lane No. 1
                 Tehsil Jammu North, District Jammu,
                 Pincode: 181121

           18.   Sunil Kumar, Age 36 Years,
                 S/o Sh. Jagar Nath,
                 R/o Ward No.6 Mohala Balli Nathal,
                 Tehsil Kharah Balli, District Jammu,
                 Pincode: 181203

           19.   Salim Malik, Age 35 Years,
                 S/o Sh. Hafiz Ullah Malik,



                       RAJAT SINGH PATHANIA
                       C=IN, O=Central Administrative Tribunal Jammu Bench, OU=Stenographer Grade D, PostalCode=180001, L=jammu, S=JAMMU AND KASHMIR,



RAJAT SINGH PATHANIA
                       STREET="Wazarat Road, Opposite Chief Secretary Camp office Jammu Jandk", Phone=
                       53b906b465d826ee1c1d19e3b6adaf29e74297b997621c778f2df2516f9d70fe, SERIALNUMBER=
                       c9dcf1f6ccd342a2ad4bd12ef417af4694d0c57afe8c3bc762c35a192f223826, [email protected], CN=RAJAT SINGH PATHANIA
                       I am the author of this document

                       2026.03.03 18:16:19+05'30'
                                                                                                      :: 4 ::                                            O.A. No. 61/245/2026

                 R/o H-No.27 Ward No.31 opp. Agriculture office, Talab Tillo,
                 Tehsil Jammu West, District Jammu,
                 Pincode: 180002

           20.   Sunil Sharma, Age 31 Years,
                 S/o Sh. Madan Sharma,
                 R/o Goshan,
                 Tehsil Maira Mandrian, District Jammu,
                 Pincode: 181201

           21.   Daljeet Singh, Age 36 Years,
                 S/o Sh. Arjun Singh,
                 R/o Keran Taradala,
                 Tehsil & District Jammu,
                 Pincode: 181224

           22.   Dheeraj Sharma, Age 34 Years,
                 S/o Sh. Pritam Dass Sharma,
                 R/o Near Baba Lal Ji Mandir Laxmi Nagar Muthi Camp,
                 Tehsil Jammu North, District Jammu,
                 Pincode:181203

           23.   Satvinder Singh, Age 28 Years,
                 S/o Sh. Surinder Singh,
                 R/o Village PurkhooGhari Domana,
                 Tehsil Jammu North, District Jammu,
                 Pincode:181206

           24.   Satish Kumar, Age 33 Years,
                 S/o Sh. Poonu Ram,
                 R/o Village Gamiari Nera Govt Middle school Anala,
                 Tehsil Marheen and, District Kathua,
                 Pincode: 184144
                                                                                                                                                                   .....Applicant
           (Through Advocate: Mr. F A Natnoo)

                                                                                                 VERSUS

           1.    UT of Jammu and Kashmir,
                 Through Commissioner cum Secretary to the Govt,
                 Irrigation and Flood Control Department



                       RAJAT SINGH PATHANIA
                       C=IN, O=Central Administrative Tribunal Jammu Bench, OU=Stenographer Grade D, PostalCode=180001, L=jammu, S=JAMMU AND KASHMIR,



RAJAT SINGH PATHANIA
                       STREET="Wazarat Road, Opposite Chief Secretary Camp office Jammu Jandk", Phone=
                       53b906b465d826ee1c1d19e3b6adaf29e74297b997621c778f2df2516f9d70fe, SERIALNUMBER=
                       c9dcf1f6ccd342a2ad4bd12ef417af4694d0c57afe8c3bc762c35a192f223826, [email protected], CN=RAJAT SINGH PATHANIA
                       I am the author of this document

                       2026.03.03 18:16:19+05'30'
                                                                                                      :: 5 ::                                            O.A. No. 61/245/2026

                Civil Secretariat Jammu/Srinagar
                Pincode: 180001

           2.   Chief Engineer,
                Irrigation and Flood Control Department
                Jammu Pincode: 180001

           3.   Chief Engineer,
                Ravi Tawi Irrigation Complex, Jammu
                Pincode: 180001

           4.   Superintendent Engineer Hydraulics Circle Jammu,
                Pincode: 180001

           5.   Technical Officer to Chief Engineer,
                Irrigation and Flood Control Department,
                Jammu Pincode: 180001
                                                                                                                                                                .....Respondents
           (Through Advocate: Mr. Rajesh Thapa, ld. A.A.G.)




                       RAJAT SINGH PATHANIA
                       C=IN, O=Central Administrative Tribunal Jammu Bench, OU=Stenographer Grade D, PostalCode=180001, L=jammu, S=JAMMU AND KASHMIR,



RAJAT SINGH PATHANIA
                       STREET="Wazarat Road, Opposite Chief Secretary Camp office Jammu Jandk", Phone=
                       53b906b465d826ee1c1d19e3b6adaf29e74297b997621c778f2df2516f9d70fe, SERIALNUMBER=
                       c9dcf1f6ccd342a2ad4bd12ef417af4694d0c57afe8c3bc762c35a192f223826, [email protected], CN=RAJAT SINGH PATHANIA
                       I am the author of this document

                       2026.03.03 18:16:19+05'30'
                                                                                                        :: 6 ::                                            O.A. No. 61/245/2026

                                                                                         O R D E R

(Per: Shri Rajinder Singh Dogra, Judicial Member) Miscellaneous Application No. 244/2026 The present Miscellaneous Application filed by the applicants under Rule 4(5) of the Central Administrative Tribunal (Procedure) Rules, 1987, seeking permission to join and pursue the Original Application (O.A.) collectively, is allowed.

Accordingly, the applicants are hereby granted permission to join and proceed with the Original Application collectively. Original Application No. 245/2026 The present Original Application has been filed by the applicant under Section-19 of the Administrative Tribunals Act, 1985 seeking the following reliefs:-

"i. Allow this Original application of the applicant; ii. Quash/set-aside the impugned circular bearing No. IFCJ/ESTAB/29320-351 dated 20-02-2026 issued by respondent No.2 vide which process of conduct of type test has been initiated without first allowing consideration to the promotion of already qualified candidates including the applicants herein for the available posts of Junior Assistant;
iii. Direct the respondents to immediately conduct the DPC and allow consideration to all the eligible/qualified candidates including the applicants against the post of Junior Assistant in view of settled norms and procedure of allowing such consideration to the qualified candidates till the list of 43 qualified left-over candidates gets exhausted;
iv. Restrain the respondents from allowing benefit of promotion to any candidate till the list of leftover 43 eligible candidates who have qualified type test in the year 20023 is exhausted;
RAJAT SINGH PATHANIA C=IN, O=Central Administrative Tribunal Jammu Bench, OU=Stenographer Grade D, PostalCode=180001, L=jammu, S=JAMMU AND KASHMIR, RAJAT SINGH PATHANIA STREET="Wazarat Road, Opposite Chief Secretary Camp office Jammu Jandk", Phone= 53b906b465d826ee1c1d19e3b6adaf29e74297b997621c778f2df2516f9d70fe, SERIALNUMBER= c9dcf1f6ccd342a2ad4bd12ef417af4694d0c57afe8c3bc762c35a192f223826, [email protected], CN=RAJAT SINGH PATHANIA I am the author of this document 2026.03.03 18:16:19+05'30' :: 7 :: O.A. No. 61/245/2026 Any other relief which this Hon'ble Tribunal may deem just and proper in the given facts and circumstances of the case may also be passed in favour of the applicant and against the respondents."

2. Learned counsel for the applicants submitted that the applicants have challenged Circular No. IFSJ/FSTAS/29320-351 dated 20-02-2026 issued by Respondent No. 2, which directs DDOs to submit lists of computer-proficient Class-IV (matriculate) employees with fees for a type test required for promotion to the post of Junior Assistant.

3. Further, he contends that despite the applicants and others already qualifying this test and awaiting promotion, the circular allows previously failed candidates a retest, potentially giving them undue advantage over the qualified applicants. This violates departmental norms, which prioritize promoting qualified MTS candidates before conducting new tests, thereby depriving the applicants of their rightful consideration.

4. Learned counsel for the applicants further submitted that the applicants would be satisfied if this OA is disposed of with the direction to the respondents to treat this OA as representation of the applicants for considering their cases for promotion to the post of Junior Assistant as they all have already qualified the type test; and decide their case within a stipulated timeframe.

RAJAT SINGH PATHANIA C=IN, O=Central Administrative Tribunal Jammu Bench, OU=Stenographer Grade D, PostalCode=180001, L=jammu, S=JAMMU AND KASHMIR, RAJAT SINGH PATHANIA STREET="Wazarat Road, Opposite Chief Secretary Camp office Jammu Jandk", Phone= 53b906b465d826ee1c1d19e3b6adaf29e74297b997621c778f2df2516f9d70fe, SERIALNUMBER= c9dcf1f6ccd342a2ad4bd12ef417af4694d0c57afe8c3bc762c35a192f223826, [email protected], CN=RAJAT SINGH PATHANIA I am the author of this document 2026.03.03 18:16:19+05'30' :: 8 :: O.A. No. 61/245/2026

5. Keeping in view the limited prayer made by the applicants' counsel we deem it appropriate to dispose of the instant Original Application with the direction to the respondents to treat this OA as representation of the applicants and consider their cases for promotion to the post of Junior Assistant as being qualified for the type test, in the light of settled rule position before proceeding further.

6. Respondents are further directed to bear in mind the seniority-cum-merit and the prevalent norms and procedures, before promoting any person; and the senior and qualified candidates shall be given the priority.

7. The respondents shall pass a reasoned and speaking order after considering the case of the applicant and communicate a copy of the order so passed to the applicant.

8. The whole exercise should be undertaken within a period of six weeks.

9. With this, OA stands disposed of. No costs.

           (RAM MOHAN JOHRI)                                                                                                          (RAJINDER SINGH DOGRA)
           Administrative Member                                                                                                         Judicial Member
           /RS Pathania/




                        RAJAT SINGH PATHANIA

C=IN, O=Central Administrative Tribunal Jammu Bench, OU=Stenographer Grade D, PostalCode=180001, L=jammu, S=JAMMU AND KASHMIR, RAJAT SINGH PATHANIA STREET="Wazarat Road, Opposite Chief Secretary Camp office Jammu Jandk", Phone= 53b906b465d826ee1c1d19e3b6adaf29e74297b997621c778f2df2516f9d70fe, SERIALNUMBER= c9dcf1f6ccd342a2ad4bd12ef417af4694d0c57afe8c3bc762c35a192f223826, [email protected], CN=RAJAT SINGH PATHANIA I am the author of this document 2026.03.03 18:16:19+05'30'