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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(iii) in The U.P. Electricity Supply (Consumers) Regulations, 1984

(iii)Similarly, in the case of temporary installation for exhibitions, me/as and fairs, etc. which are open to the public, the consumer shall make arrangements for the Electrical Inspector to inspect and test the installation and issue a certificate in writing, conveying his approval for connection to the Board's mains.