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State of Jharkhand - Section

Section 37 in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

37.

The reduction of liquor of high strength to the lower strength or strengths prescribed for issue shall be made according to rules framed by the Competent Authority. The receptacle in which liquor in reduce by addition of water must be empty before the operation is commenced. The wastage on account of reduction must be calculated and noted, when the liquor is reduced.