Chattisgarh High Court
M/S Jaika Automobiles Private Limited vs The State Of Chhattisgarh on 14 August, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR WPC No. 620 of 2016 M/s Jaika Automobiles Private Limited versus The State Of Chhattisgarh 14.08.2025 List the case on 17.11.2025 for final disposal in motion.
Sd/-
(Narendra Kumar Vyas) JUDGE Digitally signed Deshmukh by KISHORE KISHORE KUMAR KUMAR DESHMUKH DESHMUKH Date:
2025.08.18 10:52:00 +0530