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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(2)(g) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(g)method and manner of determination of licensee's revenues, tariff fixation, the matters to be considered in such determination and fixation;