Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 10 in Tamil Nadu Debt Relief Rules, 1978 10. Appeal. - The order of the Court declaring the amount of the debt under rule 8 shall be subject to first appeal and second appeal as if it were a decree in an original suit.
