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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(3)(d) in The Orissa Fruit Nurseries (Regulation) Act, 1997

(d)such other reason as he may consider appropriate, he may declare such plant material and if so necessary its mother trees, as unfit for use and may direct the nurseryman in writing to remove and destroy the same within the prescribed period.